SINGHAL.V.K

89 recorded High Court judgment(s) · 1998–1998

Courts

Disposal nature

Recent judgments

• S RAGHAVA SHETTY & ORS v. STATE & ORS — Karnataka High Court (1998-06-30)
• M/S.UNICORN BAR & RESTAURANT v. STATE & ORS — Karnataka High Court (1998-06-30)
• KARNATAKA WINE MERCHANTS ASSN & ORS v. STATE & ORS — Karnataka High Court (1998-06-30)
• B.C.NARASIMHA MURTHY v. COMR OF EXCISE.,B'LORE & ORS — Karnataka High Court (1998-06-30)
• VASUDEVA SUVARNA v. THE COMM OF C.T. B'LORE AND ORS. — Karnataka High Court (1998-06-30)
• M/S.NETLEY B ESTATE v. A C OF AGL.INCOME TAX,SOMWARPET & ORS — Karnataka High Court (1998-06-30)
• PALA DISTILLERIES LTD., v. GOVT. OF KAR. AND ANR. — Karnataka High Court (1998-06-18)
• M/S.SHIVA INDUSTRIES,CHITRADUR v. STATE,INDUSTRIES & COMMERCE DE — Karnataka High Court (1998-06-18)
• M/S.GAYATHIRI CONSTRUCTIONS v. STATE & ORS — Karnataka High Court (1998-06-18)
• V.B.CHITTAL. v. STATE & ORS. — Karnataka High Court (1998-06-18)