SINDHU SHARMA, . SHAHZAD AZEEM

142 recorded High Court judgment(s) · 2025–2026

Courts

High Court of J&K and Ladakh

142

Disposed Off	55
Dismised	43
Disposed Off as Withdrawn	17
DISMISSED FOR NON PROSECUTION	17
Dismissed as Infractuous	10

GHULAM MOHI UDDIN SHEIKH v. UNION TERRITORY OF J AND K AND OORS. (POWER DEVELOPMENT) — High Court of J&K and Ladakh (2026-06-06)
MANZOOR AHMAD BHAT v. UNION OF INDIA AND ORS. (DEFENCE)(term) — High Court of J&K and Ladakh (2026-06-06)
J AND K PRIVATE SCHOOL UNITED FRONT THROUGH ITS CHAIRMAN v. UNION TERRITORY OF J AND K AND ORS. (SCHOOL EDUCATION) — High Court of J&K and Ladakh (2026-06-06)
STATE OF J AND K AND ORS (EDUCATION ) v. RIFAT ARA AND ORS — High Court of J&K and Ladakh (2026-06-06)
DIRECTOR, FOREST PROTECTION FORCE v. MOHAMMAD AFZAL MIR AND ORS. (FOREST CORPORATION) (DB-II) — High Court of J&K and Ladakh (2026-05-12)
ABDUL AZIZ BHAT AND ORS. v. UNION TERRITORY OF J AND K AND ORS. (REVENUE) — High Court of J&K and Ladakh (2026-04-09)
AJAZ AHMAD KHAN v. UNION TERRITORY OF J AND K AND OTHERS (SALES TAX) — High Court of J&K and Ladakh (2026-04-03)
M/S MUQADAS TRADING COMPANY TH. PARTNER v. UNION OF INDIA TH.SECRETARY MINISTRY OF FINANCE AND OTHERS — High Court of J&K and Ladakh (2026-04-03)
M/S HERITAGE AGRO INDUSTRY v. UNION TERRITORY OF J AND K AND OTHERS (STATE TAXES DEPARTMENT) — High Court of J&K and Ladakh (2026-04-03)
AMIT BAKSHI v. UNION OF INDIA TH.SECRETARY, MINISTRY OF FINANCE AND OTHERS — High Court of J&K and Ladakh (2026-04-03)