SINDHU SHARMA, . SHAHZAD AZEEM

173 recorded High Court judgment(s) · 2025–2026

Courts

High Court of J&K and Ladakh

173

Dismissed	73
Disposed Off	58
Dismissed as Withdrawn	20
Dismissed for Non Prosecution	13
Dismissed as Infractuous	9

PURAN CHAND AND OTHERS v. UNION TERRITORY OF J AND K TH CHIEF SECRETARY AND OTHERS — High Court of J&K and Ladakh (2026-06-06)
UNION OF INDIA TH SECRETARY MINISTRY OF DEFENCE GOVT OF INDIA AND OTHERS v. NISHAN SINGH — High Court of J&K and Ladakh (2026-06-04)
BALDEV RAJ v. UNION OF INDIA TH. SECRETARY, DEPARTMENT OF EX SERVICEMAN WELFARE, MINISTRY OF DEFENCE AND OTHERS — High Court of J&K and Ladakh (2026-06-04)
UNION OF INDIA TH SECRETARY MINISTRY OF DEFENCE AND OTHERS v. RANJIT SINGH — High Court of J&K and Ladakh (2026-06-04)
STATE TH.POLICE STATION,GANGYAL v. MOHD.IRFAN — High Court of J&K and Ladakh (2026-06-03)
JOGINDER SINGH v. UNION OF INDIA TH. SECRETARY, DEPARTMENT OF EX SERVICEMAN WELFARE, MINISTRY OF DEFENCE AND OTHERS — High Court of J&K and Ladakh (2026-06-03)
UNION OF INDIA TH SECRETARY TO GOVT OF INDIA MINISTRY OF DEFENCE AND OTHERS v. SURJIT KAUR — High Court of J&K and Ladakh (2026-06-03)
UT OF J AND K TH ADMINISTRATIVE SECRETARY TO GOVT GEOLOGY AND MINING DEPTT AND OTHERS v. M/S SATKAR STONE CRUHSER VARINDER KUMAR AND OTHERS — High Court of J&K and Ladakh (2026-06-03)
UT OF J AND K TH COMMISSIONER SECRETARY FOREST DEPARTMENT AND OTHERS v. VIJAY KUMAR AND OTHERS — High Court of J&K and Ladakh (2026-05-30)
UMAR AHMED v. UT OF J AND K TH. SECRETARY TO GOVERNMENT HOME DEPARTMENT, JAMMU AND OTHERS — High Court of J&K and Ladakh (2026-05-30)