SINDHU SHARMA, . RAHUL BHARTI

22 recorded High Court judgment(s) · 2022–2025

Courts

High Court of J&K and Ladakh

Disposed Off	10
Dismissed	6
Dismissed as Withdrawn	3
Dismissed for Non Prosecution	3

JAHANGIR AHMED v. MANOJ SHARMA AND OTHERS — High Court of J&K and Ladakh (2025-11-24)
PUSHKAR SHARMA v. CENTRAL ADMN.TRIBUNAL AND ORS. — High Court of J&K and Ladakh (2025-05-09)
J AND K PUBLIC SERVICE COMMISSION TH ITS SECRETARY v. RAJEEV GUPTA AND OTHERS — High Court of J&K and Ladakh (2025-04-02)
M/S J AND K COLD TREADS v. J AND K STATE CONSUMER DISPUTES AND ORS. — High Court of J&K and Ladakh (2024-08-14)
STATE OF JAMMU AND KASHMIR TH. STATION HOUSE OFFICER POLICE STATION NAGROTA, JAMMU. v. KULVINDER SINGH AND ANR. — High Court of J&K and Ladakh (2024-08-12)
HAPPY SINGH v. UNION OF INDIA TH MINISTRY OF FINANCE DEPTT OF REVENUE AND OTHERS — High Court of J&K and Ladakh (2024-08-12)
STATE OF JAMMU AND KASHMIR TH. STATION HOUSE OFFICER POLICE STATION NAGROTA, JAMMU. v. KULVINDER SINGH AND ANR. — High Court of J&K and Ladakh (2024-08-12)
ASHWANI KUMAR AND ANOTHER v. STATE OF JAMMU AND KASHMIR TH SECRETARY AGRICULTURE PRODUCTION DEPTT AND OTHERS — High Court of J&K and Ladakh (2024-08-12)
JUGMOHAN WAZIR v. PANKAJ MAGOTRA VC JDA AND ANR — High Court of J&K and Ladakh (2024-08-07)
GHULAM MOHD.BHAT v. COMMISSIONER OF INCOME TAX JAMMU — High Court of J&K and Ladakh (2024-08-07)