SINDHU SHARMA, . MA CHOWDHARY
30 recorded High Court judgment(s) · 2022–2024
Open in Lexace · Search this judge's casesCourts
| High Court of J&K and Ladakh | 30 |
Disposal nature
| Disposed Off | 21 |
| Dismissed | 6 |
| Dismissed as Withdrawn | 3 |
Recent judgments
- SOM RAJ AND ORS. v. STATE TH.EDUCATION DEPTT.AND ORS. — High Court of J&K and Ladakh (2024-08-31)
- SANJAY KUMAR v. U T OF J AND K TH COMMISSIONER SECRETARY EDUCATION DEPTT AND OTHERS — High Court of J&K and Ladakh (2024-08-31)
- MOHD YOUSAF AND ANOTHER v. UT OF J AND K TH COMMISSIONER SECRETARY TO GOVERNMENT HOME DEPARTMENT AND OTHERS — High Court of J&K and Ladakh (2022-12-26)
- PANKAJ KHAJURIA v. U T OF J AND K TH PRINCIPAL SECRETARY FOREST DEPTT AND OTHERS — High Court of J&K and Ladakh (2022-12-02)
- SANDEEP SINGH v. UNION OF INDIA TH HOME SECRETARY MINISTRY OF HOME AFFAIRS AND OTHERS — High Court of J&K and Ladakh (2022-12-01)
- M/S KAASHVI ENTERPRISES v. STATE OF J AND K TH. COMMISSIONER SECY. FINANCE DEPTT. AND ORS — High Court of J&K and Ladakh (2022-11-30)
- SUSHMA DEVI v. U T OF J AND K TH COMMISSIONER SECRETARY SOCIAL WELFARE DEPTT AND OTHERS — High Court of J&K and Ladakh (2022-11-29)
- JAMMU DEVELOPMENT AUTHORITY AND ANR. v. UOI.TH.MINISTRY OF FINANCE AND ORS. — High Court of J&K and Ladakh (2022-11-28)
- COMMISSIONER OF CGST AND CENTRAL EXCISE JAMMU v. M/S EMCURE PHARMACEUTICALS LTD SIDCO INDUSTRIAL COMPLEX BARI BRAHAMNA JAMMU — High Court of J&K and Ladakh (2022-11-28)
- COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE J AND K JAMMU v. M/S EMCURE PHARMACEUTICALS SIDCO INDUSTRIAL COMPLEX BARI BRAHMANA JAMMU — High Court of J&K and Ladakh (2022-11-28)
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