SINDHU SHARMA

936 recorded High Court judgment(s) · 2018–2025

Courts

High Court of J&K and Ladakh

936

Disposed Off	489
Dismised	126
DISMISSED FOR NON PROSECUTION	118
Disposed Off as Withdrawn	116
Dismissed as Infractuous	69
Transferred CAT SRINAGAR	17
Transferred CAT JAMMU	1

BASHIR AHMAD BHATHANJI v. UNION TERRITORY OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2025-09-22)
MANAGING DIRECTOR AND ANOTHER v. GUL JOO AND ANOTHER — High Court of J&K and Ladakh (2025-08-28)
HASEENA BANO AND ANR. v. UZMA JAN AND ORS. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2025-08-20)
ABDUL MAJID KHAN v. UNION OF INDIA AND ANR. (CORPORATE AFFAIRS) — High Court of J&K and Ladakh (2025-08-19)
GHULAM MOHAMMAD KIRCHA v. STATE OF JK AND OTHERS (FOREST DEPARTMENT) — High Court of J&K and Ladakh (2025-06-06)
K.B.PILLAI SM/PA BSF AND OTHERS v. UNION OF INDIA THROUGH MINISTER OF HOME AFFAIRS AND ORS. — High Court of J&K and Ladakh (2025-05-16)
RESIDENTS OF VILLAGE DANGOCHEY / GRAMTHANG MINJEE v. NATIONAL HIGHWAYS INFRASTRUCTURAL DEVELOPMENT CORPORATION LIMITED AND ORS. (LADAKH CASE) — High Court of J&K and Ladakh (2025-05-13)
JUNAID AZEEM MATTU v. UT OF J AND K AND ORS (ESTATES) — High Court of J&K and Ladakh (2025-05-09)
MEHRAJ UD DIN KHAN v. UNION TERRITORY OF J AND K AND ORS. (HOUSING AND URBAN DEVELOPMENT) — High Court of J&K and Ladakh (2025-05-09)
B. O. C. A. AND OTHERS v. AIJAZ AHMAD KHAN AND ANOTHER — High Court of J&K and Ladakh (2025-05-09)