SINDHU SHARMA

5,181 recorded High Court judgment(s) · 2018–2026

Courts

High Court of J&K and Ladakh

5181

Disposed Off	1985
Transferred to Central Administrative Tribunal, Jammu Bench	1012
Dismissed	992
Dismissed as Withdrawn	600
Dismissed for Non Prosecution	305
Dismissed as Infractuous	283
Transferred Outside State	2
Transfer to Central Administrative Branch, Jammu	1

MOHD HANIEF v. UT OF J AND K TH INCHARGE ANTI CORRUPTION BUREAU, JAMMU — High Court of J&K and Ladakh (2026-06-06)
ABDUL HAMID BHAT v. MAHMOOD AHMAD KHAN,SECY.TECHNICAL EDUCTN — High Court of J&K and Ladakh (2026-06-05)
ANIL KUMAR v. STATE TH.G.A.D.AND ORS. — High Court of J&K and Ladakh (2026-06-05)
TALIB HUSSAIN AND ORS. v. R.K.GOEL SECY.HOME DEPTT.AND ORS. — High Court of J&K and Ladakh (2026-06-05)
SHADI LAL DUTT AND ORS. v. SURESH KUMAR GUPTA MAN.DIR.J.K.S.F.C. — High Court of J&K and Ladakh (2026-06-05)
ASHOK KUMAR GUPTA v. B.B.VYAS,C.SECY.AND ORS. — High Court of J&K and Ladakh (2026-06-05)
MOHD.RAZAK AND ORS. v. S.K.MISHRA,DIR.GENERAL OF POLICE,SGR. — High Court of J&K and Ladakh (2026-06-05)
DIVYA GANDOTRA AND OTHERS v. UT OF J AND K TH SENIOR SUPERINTENDENT OF POLICE, JAMMU AND OTHERS — High Court of J&K and Ladakh (2026-06-05)
RUKSHANA BEGUM v. STATE TH.SOCIAL WELF.DEPTT.AND ORS. — High Court of J&K and Ladakh (2026-06-05)
MOHAMMAD AMIN WANI v. B.R.SHARMA SECY.CIVIL SECTT.AND ORS. — High Court of J&K and Ladakh (2026-06-05)