SINDHU SHARMA

309 recorded High Court judgment(s) · 2018–2023

Courts

Disposal nature

Recent judgments

• AMRITA DEVI AND ORS. v. STATE TH.EDUCATION DEPTT.AND ORS. — High Court of J&K and Ladakh (2023-03-27)
• COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE JAMMU v. M/S ALUMINIUM CO IGC SIDCO SAMBA — High Court of J&K and Ladakh (2023-03-09)
• ABDUL QAYOOM AND ORS. v. STATE TH.REVENUE DEPTT.AND ORS. — High Court of J&K and Ladakh (2023-03-09)
• J AND K PUBLIC SERVICE COMMISSION TH ITS SECRETARY JAMMU v. LOTIKA KHAJURIA AND ANOTHER — High Court of J&K and Ladakh (2023-03-09)
• VIDHYA SAGER SHARMA AND ORS. v. STATE OF J AND K THROUGH COMMISSIONER/SECRETARY TO GOVT. — High Court of J&K and Ladakh (2023-03-09)
• M/S DUJODWALA RESIN AND TERPENES LTD. v. B.B.VYAS CHIEF SECY.AND ORS. — High Court of J&K and Ladakh (2023-03-09)
• JAMMU AND KASHMIR PUBLIC SERVICE COMMISSION TH ITS SECRETARY RESHAM GHAR COLONY JAMMU v. LOTIKA KHAJURIA AND ANOTHER — High Court of J&K and Ladakh (2023-03-09)
• UT OF JK TH SECRETARY TO GOVERNMENT REVENUE DEPTT CIVIL SECRETARIAT AND OTHRS v. DEV RAJ — High Court of J&K and Ladakh (2023-03-06)
• NAVEEN SHARMA AND ORS v. UNION OF INDIA TH SECY MINISTRY OF HOME AFFAIRS AND ORS — High Court of J&K and Ladakh (2022-09-21)
• AMIT PATHANIA AND ANR. v. UNION OF INDIA TH. MINISTRY OF HOME AFFAIRS, — High Court of J&K and Ladakh (2022-09-21)