SIDDHESHWAR SUNDARRAO THOMBRE

1,122 recorded High Court judgment(s) · 2025–2026

Courts

Bombay High Court

1122

DISPOSED OFF	859
DISMISSED	85
ALLOWED	65
Disposed-Off	32
PARTLY ALLOWED	23
DISPOSED OFF AS A WITHDRAWN	17
C.A. Disposed off	16
DISMISSED FOR NON-PROSECUTION/DEFAULT	15

PRAKASH GOPAL DEVRESHE v. HEAD MASTER PRIYADARSHINI PRATHMIK VIDYALYAMANDIR AND OTHERS — Bombay High Court (2026-04-15)
MEENAKSHI GULAB LANDGE AND OTHERS v. THE DISTRICT DEPUTY REGISTRAR CO OP SOCIETIES AHMEDNAGAR AND OTHERS — Bombay High Court (2026-03-17)
RAMLAL KESHARCHAND LODHA AND ANR v. THE STATE OF MAH AND ORS — Bombay High Court (2026-03-17)
NAGNATH BABU KALE v. BALIRAM SHAHAJI KALE AND ANOTHER — Bombay High Court (2026-02-03)
PURBHA TULSA ALIAS TULSIRAM DHUTDE AND ANOTHER v. MOHD. JAFAR SHAIKH ISMAIL — Bombay High Court (2026-01-23)
MOHAN SHALIGRAMJI SONAWANE v. MAHANT AKHILESHWAR GURU RAGHUNATHJI ALIAS JANKIDAS SHRI VAISHNAV AND OTHERS — Bombay High Court (2026-01-22)
TANAJI BHIMRAO PADWAL v. DHIRAJ DHANYKUMAR PADWAL AND ANOTHER — Bombay High Court (2025-12-24)
SUNIL GULABRAO CHAVAN AND ANOTHER v. HARSING DHANSING GIRASE — Bombay High Court (2025-12-23)
IRABA TUKARAM TOMPE v. THE JOINT COMMISSIONER THE DEPUTY DIRECTOR THE MEMBER OF SECRETARY AND OTHERS — Bombay High Court (2025-12-23)
NASIRKHA DAULATKHA PATHAN v. UBEDBIN SALIM BAJAMAN — Bombay High Court (2025-12-23)