SIDDHARTHA VARMA,VIPIN CHANDRA DIXIT

32 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	16
Disposed off/Decided on merits	12
Dismissed on merits	3
Allowed/Partly Allowed on merits	1

KRISHNA KANT v. DISTRICT CONSUMER DISPUTE REDRESSAL COMMISSION ALLAHABAD AND ANOTHER — Allahabad High Court (2022-12-23)
SMT. BABALI v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-12-23)
M/S SAI TRANSPORT v. State of U.P. AND ANOTHER — Allahabad High Court (2022-12-23)
SMT. RAJKALI v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-12-23)
ARCHANA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-23)
DESRAJ v. STATE OF U.P. AND OTHERS — Allahabad High Court (2022-12-22)
SMT.NAUSABA NASREEN v. SUPDT OF POLICE AND OTHERS — Allahabad High Court (2022-12-22)
M/S SRI BALA JEE TRADING COMPANY AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2022-12-22)
SMT. REETA DEVI v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-12-22)
SANTOSH KUMAR v. STATE OF U.P. THROUGH SECRY. HOME U.P. LKO AND OTHERS — Allahabad High Court (2022-12-22)