LexSIDDHARTHA VARMA,VIKRAM D CHAUHAN
28 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 28 |
Disposal nature
| Disposed off/Decided on merits | 16 |
| Dismissed on merits | 5 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 4 |
| DISMISSED AS NOT PRESSED | 1 |
| Allowed/Partly Allowed on merits | 1 |
| DISMISSED AS WITHDRAWN | 1 |
Recent judgments
- JAI KARAN AND 6 OTHERS v. UNION OF INDIA AND 7 OTHERS — Allahabad High Court (2022-12-21)
- ARUN CHAUBEY AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2022-12-21)
- DHANANJAY KUMAR v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2022-12-21)
- SHRI MAHANT SITARAM DAS AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-21)
- DEENANATH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-21)
- SMT. POONAM CHARVEDI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-21)
- ALL INDIA UNANI DOCTORS ASSOCIATION AND ANOTHER v. State of U.P. — Allahabad High Court (2022-12-21)
- BABITA YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-21)
- KAJAL AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-06)
- KIRAN DEVI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-12-06)