SIDDHARTHA VARMA,VIKAS BUDHWAR

292 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

292

Dismiss other than merit(DD/Non Prosec./Abated)	203
Disposed off/Decided on merits	66
Dismissed on merits	16
Allowed/Partly Allowed on merits	5
DISMISSED AS NOT PRESSED	1
Consigned to Record	1

SUMAN SINGH v. DISTRICT MAGISTRATE AND 7 OTHERS — Allahabad High Court (2022-10-20)
SMT.MANJU DEVI AND 3 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-10-20)
MOHD. SHARIF v. STATE OF U.P. THRU. P.S. COOPERATIVE and ORS. — Allahabad High Court (2022-09-09)
SMT. MITHALESH KUMARI v. STATE OF U.P. and OTHERS — Allahabad High Court (2022-09-09)
ATHAR ALI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2022-09-09)
509 ARMY BASE WORKSHOP WORKERS SAHAKARI AWAS SAMITI LTD. v. STATE OF U.P. THRU PRINCIPAL SECRETARY COOPERATIVE and ORS. — Allahabad High Court (2022-09-09)
HAJI MOHD. AKBAR QADRI v. U.P. SUNNI CENTRAL BOARD OF WAQF and ORS. — Allahabad High Court (2022-09-09)
SHIV NANDAN YADAV v. STATE OF U.P. AND OTHERS — Allahabad High Court (2022-09-09)
JOGOPATI PADMASRI AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-09-09)
SURESH KUMAR v. STATE OF U.P. and OTHERS — Allahabad High Court (2022-09-09)