SIDDHARTHA VARMA,UMESH CHANDRA SHARMA

26 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	12
Dismissed on merits	6
Allowed/Partly Allowed on merits	4
Disposed off/Decided on merits	4

RAM CHARITRA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-20)
CHANDRIKA AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-20)
M/S RAM FAKEER SINGH SEWA SAMITI v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-12-20)
SMT. RATNA SONKAR v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2022-12-20)
M/S SHARDA ELECTRICALS AND ANOTHER v. THE STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2022-12-20)
SATYENDRA CHAURASIYA v. DISTRICT MAGISTRATE AND 2 OTHERS — Allahabad High Court (2022-12-20)
PAWAN MISHRA v. STATE OF U.P. — Allahabad High Court (2022-09-26)
SITA RAM v. STATE OF U.P. AND OTHERS — Allahabad High Court (2022-09-23)
C/M KASHI HINDU VISHYAVIDYALAYA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-09-23)
A.D.A. ALLAHABAD THRU VICE CHAIRMAN v. STATE OF U.P. AND OTHERS — Allahabad High Court (2022-09-23)