LexSIDDHARTHA VARMA,SUBHASH CHANDRA SHARMA
72 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 72 |
Disposal nature
| Disposed off/Decided on merits | 31 |
| Dismissed on merits | 27 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 14 |
Recent judgments
- JEETESH AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-10)
- INDRANI AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-06-10)
- ANNU v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-10)
- RAMA SHANKER SHARMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-10)
- JAYPAL CHAUHAN AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-10)
- SMT. SADHNA SHUKLA AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-06-10)
- KAMAL SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-10)
- VISHAL NISHAD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-10)
- ARVIND AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-10)
- DEPENDRA SINGH YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-10)