SIDDHARTHA VARMA,SHEKHAR KUMAR YADAV

46 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Disposed off/Decided on merits	29
Dismiss other than merit(DD/Non Prosec./Abated)	11
Dismissed on merits	5
Allowed/Partly Allowed on merits	1

M/S CLASSIC INDUSTRIES, DHEERKHERA INDUSTRIAL v. ADDITIONAL COMMISSIONER (JUDICIAL)-IV, MEERUT DIVISION, MEERUT AND 2 OTHERS — Allahabad High Court (2022-03-05)
SHAMSHER KHAN v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2022-03-05)
NAND JI SINGH v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2022-03-05)
SANJAY SINGH AND 2 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-03-05)
SURESH KUMAR AND OTHERS v. STATE OF U.P. AND OTHERS — Allahabad High Court (2022-03-05)
RAJA RAM AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-03-05)
PRADEEP KUMAR AND 4 OTHERS v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2022-03-05)
VINAY KUMAR v. STATE OF U P AND 11 OTHERS — Allahabad High Court (2022-03-05)
GHASI RAM PRAJAPATI v. SMT. SUDHA DEVI — Allahabad High Court (2022-03-05)
RAJENDRA KUMAR LAKHEREY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-01-24)