SIDDHARTHA VARMA,SHEKHAR B. SARAF

240 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

240

Disposed off/Decided on merits	151
Dismissed on merits	25
Dismiss other than merit(DD/Non Prosec./Abated)	22
Allowed/Partly Allowed on merits	19
DISMISSED AS INFRUCTUOUS	17
DISMISSED AS WITHDRAWN	5
DISMISSED AS NOT PRESSED	1

M/S BABA FLOOR ATA MILLS AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-16)
FAIZAN ALI v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-16)
TATA CAPITAL HOUSING FINANCE LTD. v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-12-16)
VASHISTH PANDEY v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-16)
SMT. BOBBY SHARMA v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2023-12-16)
M/S NAGENDRA INFRASTRUCTURE v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-16)
M/S M.P. TRADERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-15)
MUKESH KUMAR YADAV v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-15)
PUNJAB NATIONAL BANK v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-12-14)
SMT MEERA SINGH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-14)