SIDDHARTHA VARMA,S. Q. H. RIZVI

48 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	25
Dismissed on merits	11
Dismiss other than merit(DD/Non Prosec./Abated)	6
Allowed/Partly Allowed on merits	6

NARAYAN SINGH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-08)
MOHD. ASHJAD v. PASCHIMANCHAL VIDYUT VTARAN NIGAM LIMITED AND 2 OTHERS — Allahabad High Court (2023-12-08)
MANISH KUMAR MISHRA AND ANOTHER v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2023-12-08)
VIPUL TYAGI v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-12-08)
PAWAN KUMAR TIWARI v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-08)
BRIJ BIHARI AND 2 OTHERS v. U.P. POWER CORPORATION LIMITED AND 4 OTHERS — Allahabad High Court (2023-12-08)
RAJESH KUMAR DUBEY v. MANAGING DIRECTOR VIDYUT VITARAN NIGAM LIMITED AND ANOTHER — Allahabad High Court (2023-12-08)
GOPAL TRADERS A 550 BRAHMPURA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-08)
TATA CAPITAL HOUSING FINANCE LTD. v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-12-08)
MOHD GAFRAN AZMI v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-12-08)