SIDDHARTHA VARMA,OM PRAKASH SHUKLA

32 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Disposed off/Decided on merits	22
Dismissed on merits	7
Dismiss other than merit(DD/Non Prosec./Abated)	3

PANCHAM SINGH v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2022-08-06)
SMT. NISHA SINGH v. State of U.P. AND ANOTHER — Allahabad High Court (2022-08-06)
RAMRATI v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-08-06)
MOHD. IBRAHIM KHAN(MUTAWALLI) v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-08-06)
GAURAV PRAJAPATI v. STATE OF U P AND 7 OTHERS — Allahabad High Court (2022-08-06)
SMT.HANIFA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-08-06)
ZUBIN KHAN v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-08-06)
M/S WOCKHARDT LTD. v. THE STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-08-06)
VIVEK KUMAR GOSWAMI v. Union Of India AND 2 OTHERS — Allahabad High Court (2022-08-06)
HARI OM VERMA v. State of U.P. AND 7 OTHERS — Allahabad High Court (2022-08-06)