LexSIDDHARTHA VARMA,MANOJ BAJAJ
583 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 583 |
Disposal nature
| Disposed off/Decided on merits | 258 |
| Dismissed on merits | 210 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 73 |
| Allowed/Partly Allowed on merits | 25 |
| DISMISSED AS WITHDRAWN | 10 |
| DISMISSED AS INFRUCTUOUS | 7 |
Recent judgments
- M/S NISHANT TRADERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-14)
- SMT. KALPANA KARWARIYA v. THE STATE OF U P AND 4 OTHERS — Allahabad High Court (2023-12-14)
- M/S NISHANT TRADERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-14)
- RAJMANGAL SINGH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-17)
- SABIT ALI v. UTTAR PRADESH POWER CORPORATION LTD AND 3 OTHERS — Allahabad High Court (2023-11-17)
- M/S OLYMPIC PAINTS AND 2 OTHERS v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-11-17)
- M/S GURU RAMDAS TRADING COMPANY v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2023-11-17)
- NANDU SHARMA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-17)
- NARAYAN SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-17)
- LALJI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-17)