SIDDHARTHA VARMA,MANISH KUMAR NIGAM

178 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

178

Dismiss other than merit(DD/Non Prosec./Abated)	56
Dismissed on merits	52
Disposed off/Decided on merits	49
Allowed/Partly Allowed on merits	12
DISMISSED AS WITHDRAWN	7
DISMISSED AS NOT PRESSED	2

SATISH v. STATE OF U.P. — Allahabad High Court (2023-11-17)
DEEN DAYAL v. STATE OF U.P. — Allahabad High Court (2023-09-22)
RAGINI v. THE STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-05-31)
MANISH AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-31)
RAEES AKHTAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-31)
PRAMOD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-05-31)
JULFIQUAR AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-31)
RAMESHWAR LAL CHAUHAN v. STATE OF U.P. — Allahabad High Court (2023-05-31)
ASHWANI KUMAR GAUTAM AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-31)
CHANDRAPRAKASH AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-31)