SIDDHARTHA VARMA,JAI KRISHNA UPADHYAY

431 recorded High Court judgment(s) · 2026–2026

Courts

Allahabad High Court

431

(unspecified)	430
Dismiss other than merit(DD/Non Prosec./Abated)	1

LALIT KUMAR AND 5 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-20)
VINAY KUMAR GUPTA @ VINAY KUMAR AND 5 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-11)
SHISHIR SHARMA AND 3 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-11)
KIRAN v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-11)
ASHRAF ALIAS SHEKHU v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-11)
NUZUL AKHTAR v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-11)
SANDEEP TIWARI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-11)
RAKESH YADAV v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2026-05-11)
MOHD. TARIQ v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-11)
SURENDRA SINGH AND 3 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-11)