LexSIDDHARTHA VARMA,CHANDRA KUMAR RAI
70 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 70 |
Disposal nature
| Disposed off/Decided on merits | 37 |
| Dismissed on merits | 17 |
| DISMISSED AS WITHDRAWN | 8 |
| DISMISSED AS NOT PRESSED | 6 |
| DISMISSED AS INFRUCTUOUS | 1 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- RAIS AHMAD v. State of U.P. AND 8 OTHERS — Allahabad High Court (2022-11-28)
- M/S BASANT LAL BENI PRASAD v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-11-28)
- LAKSHAYA SHARMA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-11-18)
- MINAKSHI GOYEL v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-11-18)
- MOHD. MUNEER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-11-18)
- SUDESH KUMAR v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-11-18)
- SHANTI DEVI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-11-18)
- PRADEEP KUMAR SINGH RATHORE v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-11-18)
- M/S KISAN AGRICULTURE STORE v. PUNJAB NATIONAL BANK — Allahabad High Court (2022-11-18)
- IMTIAZ HUSSAIN AND 3 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-11-17)