SIDDHARTHA VARMA

15,429 recorded High Court judgment(s) · 2017–2024

Courts

Allahabad High Court

15429

Disposed off/Decided on merits	10978
Dismiss other than merit(DD/Non Prosec./Abated)	2005
Allowed/Partly Allowed on merits	1358
Dismissed on merits	891
Decided by Lok Adalat	144
(unspecified)	30
DISMISSED AS WITHDRAWN	7
Decided in terms of compromise	7

PRAMOD KUMAR SRIVASTAVA ALIAS PRAMOD KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2024-12-04)
SMT. SHUSHILA DEVI v. D.D.C. SITAPUR and OTHERS — Allahabad High Court (2024-05-03)
SMT. SAVITREE DEVI v. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS — Allahabad High Court (2024-05-03)
JAFAR HUSAIN v. STATE OF U.P. THRU. ADDL. CHIEF SECY., REVENUE DEPTT., LUCKNOW AND OTHERS — Allahabad High Court (2024-05-03)
JAMUNA PRASAD v. D D C — Allahabad High Court (2024-05-03)
SHRI RAM v. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS — Allahabad High Court (2024-05-03)
DULAREY OBJECTION FILED v. D.D.C. FAIZABAD and OTHERS — Allahabad High Court (2024-05-03)
HARI LAL v. D.D.C.AND OTHERS. — Allahabad High Court (2024-05-03)
SMT. RAM JANKI v. D.D.C. UNNAO and OTHERS — Allahabad High Court (2024-05-03)
RAM KISHUN v. D.D.C. FAIZABAD and OTHERS — Allahabad High Court (2024-05-03)