SIDDHARTHA VARMA,ARUN KUMAR SINGH DESHWAL

420 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

420

Dismiss other than merit(DD/Non Prosec./Abated)	149
Disposed off/Decided on merits	118
Dismissed on merits	91
DISMISSED AS INFRUCTUOUS	41
Allowed/Partly Allowed on merits	16
Reference Disposed off	2
DISMISSED AS NOT PRESSED	2
DISMISSED AS WITHDRAWN	1

DIGVENDRA PRATAP SINGH v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2023-08-11)
RAKESH KUMAR GOSWAMI AND 5 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-08-11)
RAJENDRA PRASAD SHARMA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-08-11)
M/S RADHEY SHYAM (RADHEY CONSTRUCTION) AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-07-21)
SMT. SAVITRI DEVI AND 2 OTHERS v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-07-21)
ARJUN AND 8 OTHERS v. STATE U.P. AND 4 OTHERS — Allahabad High Court (2023-07-21)
VINAY SHEEL SHUKLA AND 4 OTHERS v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-07-21)
RANJANA PANDEY v. UNION OF INDIA AND 9 OTHERS — Allahabad High Court (2023-07-21)
KALBE ABBAS AND 7 OTHERS v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2023-07-21)
SMT. HEERAMANI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-07-21)