SIDDHARTHA ROY CHOWDHURY

1,000 recorded High Court judgment(s) · 1998–2023

Courts

Calcutta High Court

1000

DISPOSED	626
DISMISSED	240
DISMISSED FOR DEFAULT	60
ALLOWED	27
TRANSFERRED	10
DISMISSED FOR NON PROSECUTION	10
DISMISSED AS NOT PRESSED	9
DISPOSED AS INFRUCTUOUS	8

CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT LTD v. SREI INFRASTRUCTURE FINANCE LTD — Calcutta High Court (2023-12-20)
CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT LTD v. SREI INFRASTRUCTURE FINANCE LTD — Calcutta High Court (2023-12-20)
CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT LTD v. SREI INFRASTRUCTURE FINANCE LTD — Calcutta High Court (2023-12-20)
SAMBA ROY PRAMANIK & ORS v. MRIGAN ROY PRAMANIK & ORS — Calcutta High Court (2023-12-19)
JAI KUMARI KARNANI v. UNION OF INDIA & ORS — Calcutta High Court (2023-12-18)
SYED SHAMSUL AREFIN v. BIMAL CHANDRA SINHA SINCE DECEASED SMT. ANUPA SINHA AND ANR. — Calcutta High Court (2023-12-18)
TARAPRASANNA BANERJEE & ORS. v. CBI — Calcutta High Court (2023-12-18)
SANDIP KUMAR DEY v. KALYAN BASU & ORS — Calcutta High Court (2023-12-18)
INDRAJIT KUMAR SHAW @ INDRAJIT SHAW v. AJIT KUMAR SHAW — Calcutta High Court (2023-12-18)
NEMAI CHARAN BHOWMIK v. MALINA GHORAI & ORS — Calcutta High Court (2023-12-13)