SIDDHARTH NANDAN,ATUL SREEDHARAN

31 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• BHOLA AND 2 OTHERS v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2026-03-18)
• YOGESH KUMAR SHARMA AND ANOTHER v. STATE OF U.P. AND 7 OTHERS — Allahabad High Court (2026-03-18)
• SUKHDEVI AND ANOTHER v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2026-03-18)
• MOHAMMAD ASAFAR @ SADDAM v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2026-03-18)
• BAJAJ AGENCIES v. STATE OF U.P. AND OTHERS — Allahabad High Court (2026-03-18)
• ASHISH KUMAR SHARMA v. UNION OF INDIA AND 5 OTHERS — Allahabad High Court (2026-03-18)
• SUDHA MISHRA v. STATE OF UTTAR PRADESH AND 6 OTHERS — Allahabad High Court (2026-03-18)
• QAMAR ALAM v. STATE OF U.P. AND OTHERS — Allahabad High Court (2026-03-18)
• C/M P.M.S. PUBLIC SCHOOL v. STATE OF U.P. AND OTHERS — Allahabad High Court (2026-03-18)
• YOGESH CHAUHAN v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2026-03-18)