SIDDHARTH NANDAN

32 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• COMMITTEE OF MANAGEMENT, SHIKARPUR SIKSHA VIKAS SAMITI AND ANOTHER v. STATE OF U.P. AND 8 OTHERS — Allahabad High Court (2026-05-17)
• MD. TASNEEM REZA v. ALIGARH MUSLIM UNIVERSITY AND ANOTHER — Allahabad High Court (2026-05-17)
• SMT. SHABNAM v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-17)
• MAHENDRAPAL SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-17)
• SUCHIT KUMAR DIXIT v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-13)
• SUKHAI v. D.D.C. AND OTHERS — Allahabad High Court (2026-05-11)
• COMMITTEE OF MANAGEMENT, SCHILLER INSTIUTE AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-11)
• SRI NARENDRA LAL AND ANOTHER v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-11)
• COMMITTEE OF MANAGEMENT, KISAN INTER COLLEGE v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-11)
• COMMITTEE OF MANAGEMENT SHIV PARVATI AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-11)