SIDDHARTH MRIDUL, . TALWANT SINGH

198 recorded High Court judgment(s) · 2017–2025

Courts

Disposal nature

Recent judgments

• RANVIR SINGH v. UNION OF INDIA & ANR — Delhi High Court (2025-01-24)
• N.N.KABIRAJ v. UNIVERSITY OF DELHI & ANR. — Delhi High Court (2024-11-26)
• AKHILESH KUMAR v. DELHI UNIVERSITY AND ANR — Delhi High Court (2024-11-22)
• C.S. MALIK v. COUNCIL OF SCIENTIFIC & INDUSTRIAL RESEARCH & ANR — Delhi High Court (2024-11-14)
• DELHI POLICE v. MUKESH CHAND YADAV — Delhi High Court (2024-10-09)
• VIKRAM RANA v. NORTH DELHI MUNICIPAL CORPORATION AND ORS — Delhi High Court (2024-09-27)
• RATAN SINGH v. GOVERNMENT OF NCT OF DELHI AND ORS. — Delhi High Court (2024-09-10)
• PRASHANT KUMAR SONA & ANR. v. UNION OF INDIA AND ORS — Delhi High Court (2024-07-05)
• BRIJESH KUMAR & ORS. v. UNION OF INDIA & ORS. — Delhi High Court (2024-07-05)
• M/S INTER DECOR INCORPORATION v. M/S BRAJ BHOOMI TIMBERS — Delhi High Court (2024-05-29)