SIDDHARTH MRIDUL, . SANGITA DHINGRA SEHGAL

76 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• ANIL SHARMA v. STATE — Delhi High Court (2019-03-18)
• STATE v. ARJUN SINGH — Delhi High Court (2019-03-12)
• MS. RENU v. STATE AND ORS — Delhi High Court (2019-03-07)
• STATE v. KAMAL SINGH & ORS. — Delhi High Court (2019-03-07)
• SOHAN LAL v. STATE & ANR. — Delhi High Court (2019-03-06)
• AJMERI KHAN v. STATE (NCT OF DELHI) & ORS — Delhi High Court (2019-03-06)
• SH. SATPAL v. STATE & ANR. — Delhi High Court (2019-02-28)
• STATE (GNCT OF DLEHI) v. VIPIN @ LALLA — Delhi High Court (2019-02-28)
• RAMESH KUMAR v. STATE — Delhi High Court (2019-02-28)
• MANOJ KUMAR v. STATE (G.N.C.T.) OF DELHI — Delhi High Court (2019-02-28)