SIDDHARTH MRIDUL, . NAJMI WAZIRI

62 recorded High Court judgment(s) · 2013–2017

Courts

Disposal nature

Recent judgments

• NAJMUL HASAN v. STATE GOVT OF NCT OF DELHI & ORS — Delhi High Court (2017-10-17)
• VIVEK v. GOVT OF NCT OF DELHI & ORS — Delhi High Court (2017-10-13)
• AMBRISH JAIN v. GOVT OF NCT OF DELHI & ORS — Delhi High Court (2017-10-13)
• MOHD JAVED v. STATE & ORS — Delhi High Court (2017-10-12)
• GEETA DEVI v. STATE OF NCT OF DELHI & ANR — Delhi High Court (2017-10-11)
• DEEPAK KUMAR v. STATE & ORS — Delhi High Court (2017-10-11)
• NOORUDDIN @ NOORA v. STATE — Delhi High Court (2017-10-11)
• YASHIKA BHATIA v. THE STATE GOVT OF NCT OF DELHI & ORS — Delhi High Court (2017-10-10)
• STATE OF NCT OF DELHI v. JAIDEEP DAS GUPTA & ORS — Delhi High Court (2017-10-10)
• SULEMAN @ PILLU v. STATE OF NCT OF DELHI — Delhi High Court (2017-09-27)