SIDDHARTH MRIDUL, . MUKTA GUPTA

22 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• ASGAR ANSARI v. STATE NCT OF DELHI & ORS — Delhi High Court (2017-05-31)
• VIJENDER MANN v. STATE OF NCT OF DELHI & ORS — Delhi High Court (2017-05-31)
• SANDHYA JAIN v. UNION OF INDIA & ANR. — Delhi High Court (2017-05-31)
• RAHUL DEV v. STATE — Delhi High Court (2017-05-31)
• JAGDISH KUMAR v. STATE & ORS — Delhi High Court (2017-05-30)
• HARENDER SHARMA v. STATE OF NCT OF DELHI — Delhi High Court (2017-05-30)
• GHANSHYAM @ RAJU v. STATE (GOVT NCT OF DELHI) — Delhi High Court (2017-05-29)
• MURARI LAL GUPTA v. STATE & ORS — Delhi High Court (2017-05-29)
• AMBIKA LUITEL v. STATE (GOVT OF NCT OF DELHI) — Delhi High Court (2017-05-26)
• LILAWATI MISHRA v. STATE OF DELHI & ANR — Delhi High Court (2017-05-25)