SIDDHARTH MRIDUL, . MANOJ KUMAR OHRI

22 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• CHANCHALA v. STATE & ORS. — Delhi High Court (2019-04-16)
• MUKESH MODI v. UNION OF INDIA & ORS. — Delhi High Court (2019-04-15)
• RAHUL MODI v. UNION OF INDIA & ORS. — Delhi High Court (2019-04-15)
• STATE v. SAGAR MALIK — Delhi High Court (2019-04-12)
• STATE (NCT OF DELHI) v. LAXMI NARAYAN @ RAJU @ MAANG PATTA — Delhi High Court (2019-04-06)
• OM PRAKASH v. STATE — Delhi High Court (2019-04-04)
• SACHIN MAVI v. UNION OF INDIA & ORS — Delhi High Court (2019-03-29)
• STATE v. SWATANTARA BHARAT & ORS — Delhi High Court (2019-03-29)
• PARMINDER SINGH CHADHA v. UNION OF INDIA & ORS. — Delhi High Court (2019-03-27)
• STATE v. PARSHU RAM — Delhi High Court (2019-03-27)