SIDDHARTH MRIDUL, . I.S.MEHTA

109 recorded High Court judgment(s) · 2006–2020

Courts

Disposal nature

Recent judgments

• HAKIM & ANR v. THE STATE (NCT) OF DELHI — Delhi High Court (2020-05-05)
• FIROZ KHAN v. HOME MINISTRY, UNION OF INDIA & ORS. — Delhi High Court (2020-03-06)
• STATE ( GOVT OF NCT OF DELHI) v. ARIF — Delhi High Court (2020-03-05)
• MOHAMMAD PARVEJ v. STATE & ORS. — Delhi High Court (2020-03-04)
• SUSHIL PRAKASH SAXENA v. CENTRAL BUREAU OF INVESTIGTION — Delhi High Court (2020-02-28)
• KARAMVIR SINGH v. CENTRAL BUREAU OF INVESTIGATION — Delhi High Court (2020-02-28)
• NIRANJAN SINGH v. CENTRAL BUREAU OF INVESTIGATION — Delhi High Court (2020-02-28)
• RAMAN VERMA v. CENTRAL BUREAU OF INVESTIGATION — Delhi High Court (2020-02-28)
• RAMAN VERMA v. CENTRAL BUREAU OF INVESTIGATION — Delhi High Court (2020-02-28)
• SUSHIL KUMAR SHARMA v. CENTRAL BUREAU OF INVESTIGATION — Delhi High Court (2020-02-28)