SIDDHARTH MRIDUL, . BRIJESH SETHI

37 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• LEKHRAJ v. STATE — Delhi High Court (2019-08-21)
• SUNDER LAL v. STATE — Delhi High Court (2019-08-21)
• PANKHURI MALHAN v. STATE & ORS. — Delhi High Court (2019-08-21)
• SHIV KUMAR v. STATE OF NCT OF DELHI & ORS — Delhi High Court (2019-08-14)
• POOJA JOLLY v. STATE & ANR. — Delhi High Court (2019-08-09)
• HARISH CHAND v. THE STATE GOVT OF NCT OF DELHI & ORS — Delhi High Court (2019-08-09)
• HARENDER @ BILLOO SOLANKI v. STATE (NCT OF DELHI) & ANR — Delhi High Court (2019-08-07)
• MOOL CHAND SHARMA v. THE STATE OF NCT OF DELHI & ORS — Delhi High Court (2019-08-07)
• ABDUL SALAM v. STATE OF N.C.T OF DELHI & ORS — Delhi High Court (2019-08-07)
• PRAMOD @ LANGRA v. STATE — Delhi High Court (2019-08-07)