SIDDHARTH MRIDUL, . ANUP JAIRAM BHAMBHANI

38 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• STATE v. SAMEER @ ALLAUDIN — Delhi High Court (2022-02-18)
• JASVINDER KAUR v. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF FINANCE DEPARTMENT OF REVENUE AND ORS & ORS. — Delhi High Court (2022-02-18)
• REENA YADAV v. STATE — Delhi High Court (2022-02-04)
• STATE v. REENA & ANR. — Delhi High Court (2022-02-04)
• DEEPAK @ DEEPU v. STATE NCT OF DELHI — Delhi High Court (2022-02-04)
• DILIP @ KARAN v. STATE — Delhi High Court (2022-02-04)
• RAJESH @ PARVEEN v. STATE — Delhi High Court (2022-02-04)
• KESHAV KUMAR v. THE STATE & ORS. — Delhi High Court (2022-01-10)
• ALAMGIR v. STATE — Delhi High Court (2021-12-20)
• KAMAL v. STATE — Delhi High Court (2021-12-20)