SIDDHARTH MRIDUL, . ANU MALHOTRA

27 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• AMIT v. STATE & ORS — Delhi High Court (2019-05-31)
• DEVU DAS v. STATE NCT OF DELHI & ORS — Delhi High Court (2019-05-30)
• STATE v. NEERAJ @ NAGAR & ORS. — Delhi High Court (2019-05-28)
• LALIT KHATANA v. STATE OF NCT OF DELHI & ORS. — Delhi High Court (2019-05-24)
• PARWATI @ ANANMIKA THAKUR v. THE STATE & ORS — Delhi High Court (2019-05-23)
• RAJBALA v. STATE — Delhi High Court (2019-05-22)
• SHANTANU GUHA RAY v. UNION OF INDIA & ANR. — Delhi High Court (2019-05-22)
• SH. KISHOR v. STATE & ORS. — Delhi High Court (2019-05-20)
• MD. MAJIBUR REHMAN THROUGH HIS FATHER MD. ABDUL HAQUE v. ADM, SOUTH-EAST, NEW DELHI — Delhi High Court (2019-05-20)
• SHIVANI RAJIV SAXENA v. UNION OF INDIA & ANR — Delhi High Court (2019-05-16)