SIDDHARTH MRIDUL,ANISH DAYAL

61 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• REHRI PATRI EKTA MANCH v. MUNICIPAL CORPORATION OF DELHI AND ORS. — Delhi High Court (2023-10-17)
• TERSH SHAH v. MUNICIPAL CORPORATION OF DELHI AND ORS — Delhi High Court (2023-10-09)
• DINESH KUMAR JAIN v. MUNICIPAL CORPORATION OF DELHI AND ORS. — Delhi High Court (2023-09-22)
• MEENA BAZAR STREET VENDORS AND HAWKERS SANGTHAN AND ORS v. MUNICIPAL CORPORATION OF DELHI AND ORS — Delhi High Court (2023-09-22)
• PREM KUMAR v. MUNICIPAL CORPORATION OF DELHI AND ORS. — Delhi High Court (2023-09-22)
• DEEPAK KUMAR v. THE STATE (GOVT. OF NCT OF DELHI) AND ORS — Delhi High Court (2023-09-22)
• MADAN MISHRA v. MUNICIPAL CORPORATION OF DELHI AND ORS. — Delhi High Court (2023-09-22)
• SHRI RAM v. MUNICIPAL CORPORATION OF DELHI AND ORS. — Delhi High Court (2023-09-22)
• AMAR NATH v. MUNICIPAL CORPORATION OF DELHI AND ORS. — Delhi High Court (2023-09-22)
• ASHOK KUMAR v. MUNICIPAL CORPORATION OF DELHI AND ORS. — Delhi High Court (2023-09-22)