SIDDHARTH

49,163 recorded High Court judgment(s) · 2017–2026

Courts

Allahabad High Court

49163

Allowed/Partly Allowed on merits	34193
Disposed off/Decided on merits	9188
Dismissed on merits	2760
Dismiss other than merit(DD/Non Prosec./Abated)	2584
(unspecified)	201
DISMISSED AS INFRUCTUOUS	155
DISMISSED AS WITHDRAWN	24
Reference Disposed off	18

ANGAD NISHAD v. State of U.P. — Allahabad High Court (2026-05-11)
PUNEET @ NANNE v. STATE OF U.P. — Allahabad High Court (2026-04-26)
RAIYYAN v. STATE OF U.P. — Allahabad High Court (2026-03-30)
POOJA UPADHYAY v. STATE OF UP AND ANOTHER — Allahabad High Court (2025-10-07)
NEELAM KAUSHAL v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2024-12-12)
MANJU KAUSHAL v. STATE OF U.P. THRU.PRIN.SECY. HOME DEPTT. LKO. — Allahabad High Court (2024-12-12)
VASUDEV GOSWAMI @ BASUDEV GOSWAMI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2024-11-19)
BHAGWAN CHANDRA YADAV v. STATE OF U.P. — Allahabad High Court (2024-11-19)
ASHISH TIWARI v. STATE OF U.P. THRU. PRIN. SECY. HOME, LUCKNOW — Allahabad High Court (2024-11-19)
OM SHANKAR KAUSHAL v. STATE OF U.P. THRU. PRIN. SECY. HOME , LUCKNOW — Allahabad High Court (2024-11-19)