LexSIBO SANKAR MISHRA
8,355 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 8355 |
Disposal nature
| Disposed Off | 7843 |
| Abated | 166 |
| Withdrawn | 165 |
| Dismissed | 83 |
| Allowed | 68 |
| Lok Adalat Disposal | 14 |
| (unspecified) | 5 |
| Infructuous | 5 |
Recent judgments
- AMARENDRA DHAL v. STATE — Orissa High Court (2026-05-22)
- ORISSA STATE PREVENTION AND CONTROL OF POLLUTION BOARD v. M/S.JAKRISHNA DAS MALL JUTE PRODUCTS PVT. LTD — Orissa High Court (2026-05-22)
- SAROJ KU.PRADHAN v. STATE — Orissa High Court (2026-05-22)
- SANJAYA MAHARANA v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- BABY BECK @ KINDO v. BISHNU KINDO — Orissa High Court (2026-05-22)
- UDAYANATH MOHARANA v. STATE — Orissa High Court (2026-05-22)
- ATTAR SINGH v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- KALU @ GOUTAM BEHERA v. STATE OF ORISSA. — Orissa High Court (2026-05-22)
- BIJAY KU.BEHERA v. STATE — Orissa High Court (2026-05-22)
- BIKASH v. STATE — Orissa High Court (2026-05-22)