LexSHYAM KISHORE SHARMA
5,416 recorded High Court judgment(s) · 2012–2014
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 5416 |
Disposal nature
| BAIL GRANTED | 4747 |
| REJECTED | 457 |
| ALLOWED | 69 |
| WITHDRAWN | 69 |
| DISMISSED | 56 |
| DISPOSED | 10 |
| D.F.D. FOR NON APPEARANCE | 4 |
| (unspecified) | 3 |
Recent judgments
- Bijay Singh v. The State Of Bihar — Patna High Court (2014-08-16)
- Akhtar @ Md. Amzad @ Amzad v. The State Of Bihar — Patna High Court (2014-07-01)
- Prashant Kumar @ Prashant Kumar Singh v. The State Of Bihar — Patna High Court (2014-07-01)
- Muskun Kapari @ Kapar @ Muskun Kapar v. The State Of Bihar — Patna High Court (2014-07-01)
- Pinki Devi and Anr. v. The State Of Bihar — Patna High Court (2014-07-01)
- Sadhu Chauhan v. The State Of Bihar — Patna High Court (2014-07-01)
- DHARENDRA SAHANI @ DHARMENDRA SAHANI v. The State Of Bihar — Patna High Court (2014-07-01)
- Babu Lal Mahto v. The State Of Bihar — Patna High Court (2014-07-01)
- Sato Dhanuk @ Sato Mahto v. The State Of Bihar — Patna High Court (2014-07-01)
- Rajan Das v. The State Of Bihar — Patna High Court (2014-07-01)