LexSHYAM KISHORE SHARMA,. AMARESH KUMAR LAL
163 recorded High Court judgment(s) · 2012–2014
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 163 |
Disposal nature
| DISMISSED | 57 |
| ALLOWED | 55 |
| BAIL GRANTED | 21 |
| DISPOSED | 17 |
| WITHDRAWN | 10 |
| REJECTED | 3 |
Recent judgments
- BINAY KUMAR SINGH v. THE STATE OF BIHAR — Patna High Court (2014-06-25)
- Arun Yadav v. The State Of Bihar — Patna High Court (2014-04-23)
- VIJAY SAO v. STATE OF BIHAR — Patna High Court (2014-04-23)
- YASIN ANSARI and ORS. v. THE STATE OF BIHAR — Patna High Court (2014-02-19)
- KASIM ANSARI v. THE STATE OF BIHAR — Patna High Court (2014-02-05)
- Hassan Manusuri v. The State Of Bihar and Ors — Patna High Court (2013-12-18)
- MOTIUR REHMAN v. THE BIHAR INDUSTRIAL AREA DEVE — Patna High Court (2013-12-12)
- Suchit Singh v. The State Of Bihar and Ors — Patna High Court (2013-12-11)
- SHANKAR SINGH and ANR. v. THE STATE OF BIHAR — Patna High Court (2013-12-11)
- Dhananjay Mishra v. The State Of Bihar Through The Chief Secretary, Govt. Of Bihar, Patna and Ors. — Patna High Court (2013-12-11)