SHYAM C. CHANDAK,NATIONAL LOK ADALAT

90 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• THE STATE OF MAHARASHTRA v. GANESH BIBHISHAN RAJMANE AND ANR. — Bombay High Court (2025-05-10)
• STATE OF MAHARASHTRA, THROUGH THE COLLECTOR, SANGLI v. SHRI. EKNATH ANTU MOHITE AND ORS. — Bombay High Court (2025-05-10)
• THE STATE OF MAHARASHTRA v. HANMANT GANU SHINDE — Bombay High Court (2025-05-10)
• THE STATE OF MAHARASHTRA v. SHRIRANG APPA KADAM and ANR. — Bombay High Court (2025-05-10)
• STATE OF MAHARASHTRA, THROUGH THE COLLECTOR, SANGLI v. SHRI. MUGUTRAO NANA GAIKWAD — Bombay High Court (2025-05-10)
• STATE OF MAHARASHTRA, THROUGH THE COLLECTOR, SANGLI v. SHRI. DNYANU SHIDU KADAM and ANR. — Bombay High Court (2025-05-10)
• STATE OF MAHARASHTRA, THROUGH THE COLLECTOR, SANGLI v. SHRI. BHAGWAN JAGGANATH TATE AND ORS. — Bombay High Court (2025-05-10)
• STATE OF MAHARASHTRA, THROUGH THE COLLECTOR, SANGLI v. SHRI. ANANDA SHRIPATI KADAM AND OTHERS (SINCE DECEASED THROUGH LRS SUNIL ANANDA KADAM) — Bombay High Court (2025-05-10)
• STATE OF MAHARASHTRA, THROUGH THE COLLECTOR, SANGLI v. SHRI. BAPU BALU KADAM AND OTHERS — Bombay High Court (2025-05-10)
• STATE OF MAHARASHTRA, THROUGH THE COLLECTOR, SANGLI v. SHRI. MARUTI BABU SHINDE and ORS. — Bombay High Court (2025-05-10)