SHYAM C. CHANDAK

217 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• THE UNITED INDIA INSURANCE CO. LTD. v. SMT. GERMAINE D'MELLO AND ORS. — Bombay High Court (2025-07-02)
• THE STATE OF MAHARASHTRA v. SHIVAJI LAXMAN NAIK and ORS. (Resp.No.1 abated vide CTs. order dt.06/03/25) — Bombay High Court (2025-07-02)
• LAXMI WD/O ASHOK MANVATKAR AND OTHERS v. M/S. MINE MANAGER, BELDONGRI MINE, MOIL LTD., TAH -RAMTEK AND OTHER — Bombay High Court (2025-06-27)
• NEW INDIA ASSURANCE COMPANY LTD., THR. ITS DIVISIONAL MANAGER, AKOLA v. BHIMRAO NIVRUTTI GAIKWAD AND OTHERS — Bombay High Court (2025-06-27)
• VIVEK S/O NARENDRAKUMAR CHAUHAN v. M/S. HINDUSTAN PETROLEUM CORPORATION LTD., NAGPUR AND OTHERS — Bombay High Court (2025-06-27)
• SANJAY S/O VINAYAKRAO WALLABHWAR v. THE STATE OF MAHARASHTRA THROUGH COLLETOR, WARDHA AND 2 OTHERS — Bombay High Court (2025-06-26)
• TIME FRAME INFRASTRUCTURE PRIVATE LIMITED THR. ITS DIRECTOR SHRI RAMESH LAXMINARAYAN DAMANI v. M/S KIRAN AGENCIES THR. ITS PARTNERS AND 2 OTHERS — Bombay High Court (2025-06-26)
• SHRI. SHIVANAND GOPALRAO METKAR v. JABIULLAKHA KAHLILURRAHMANALKHA — Bombay High Court (2025-06-26)
• RASHTRAPAL S/O DILIP PAITHANE AND ANOTHER v. UNION OF INDIA THR GENERAL MANAGER, SOUTH CENTRAL RAILWAY, SECUNDERABAD(A.P.) — Bombay High Court (2025-06-26)
• OMPRAKASH AMBALAL SHARMA (DEAD) THR. LRS. SMT. KAILASIBAI OMPRAKASH SHARMA AND OTHERS v. THE EXECUTIVE ENGINEER, BEMBLA PROJECT, DIVISION YAVATMAL, DISTRICT YAVATMAL AND OTHERS — Bombay High Court (2025-06-24)