LexSHUBHA MEHTA
4,266 recorded High Court judgment(s) · 2008–2026
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 4266 |
Disposal nature
| DISMISSED | 1925 |
| ALLOWED | 1186 |
| DISPOSED OF | 954 |
| WITHDRAWN | 137 |
| TRANSFERRED | 25 |
| PARTLY ALLOWED | 24 |
| PEREMPTORY | 5 |
| COMPROMISED | 5 |
Recent judgments
- GOLU KUMAR S/O RAMSWAROOP v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- DEVESH KUMAR SON OF ROHTASH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- MUNFED S/O HANIF BULLI v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- MANRAJ SON OF BHARAT LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- SMT. LALIT RANI ARORA W/O SHRI YOGESH CHAND ARORA, D/O MANOHARLAL LAKHANI, v. TINKAL LAKHANI S/O SHRI MANOHARLAL LAKHANI, — Rajasthan High Court (2026-05-27)
- SONU S/O SATYANARAYAN v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- SMT SUMAN RAWAT v. OM PRAKASH — Rajasthan High Court (2026-05-27)
- GOLU S/O RAJESH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- SMT. MURTI W/O SHRI MUNSHI RAM YOGI, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- SHER SINGH S/O SHRI RAMU GURJAR URF RAMBHU v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)