LexSHRIHARI P. DAVARE, A.P. LAVANDE
104 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 104 |
Disposal nature
| OTHERS DISPOSED OFF | 62 |
| APPEAL DISMISSED/CONFIRMED | 11 |
| PARTLY ALLOWED PARTLY DISMISSED | 9 |
| (unspecified) | 9 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 5 |
| APPEAL ALLOWED/REVERSED | 4 |
| REJECTED /DISPOSED AT ADM.STAGE(EXCEPT APPEAL) BAIL GR./REJ. | 1 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 1 |
Recent judgments
- MOHAMMED ALI ABU BAKAR SHAIKH v. THE STATE OF MAHARASHTRA — Bombay High Court (2012-03-22)
- MOHAMMED ALI ABU BAKAR SHAIKH v. THE STATE OF MAHARASHTRA — Bombay High Court (2012-03-22)
- SAVITA BISTUR BHOIR v. THE STATE OF MAHARASHTRA — Bombay High Court (2012-03-16)
- RAVSAHEB SHIVAPPA PATIL @ GIJAWANE v. THE STATE OF MAHARASHTRA — Bombay High Court (2012-03-07)
- RAVSAHEB SHIVAPPA PATIL @ GIJAWANE v. THE STATE OF MAHARASHTRA — Bombay High Court (2012-03-07)
- AKHTARALI @ MANIK ASHRAFALI SHAIKH v. THE STATE OF MAHARASHTRA — Bombay High Court (2012-03-02)
- VARSHA BHIMRAM RASAL v. THE STATE OF MAHARASHTRA — Bombay High Court (2012-03-02)
- VARSHA BHIMRAM RASAL v. THE STATE OF MAHARASHTRA — Bombay High Court (2012-03-02)
- PRAKASH DATTARAM CHAVAN v. THE STATE OF MAHARASHTRA — Bombay High Court (2012-03-01)
- SAHIL AJMAL KALSEKAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2012-03-01)