SHREE PRAKASH SINGH

23,327 recorded High Court judgment(s) · 2021–2026

Courts

Allahabad High Court

23327

Disposed off/Decided on merits	6548
Allowed/Partly Allowed on merits/Granted	6308
Dismiss other than merit(DD/Non Prosec./Abated)	3578
Dismissed on merits/Rejected	3241
DISMISSED AS INFRUCTUOUS	1442
Allowed/Partly Allowed on merits	1116
DISMISSED AS NOT PRESSED	538
DISMISSED AS WITHDRAWN	425

SUMIT JAISWAL and OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME. LKO and OTHERS — Allahabad High Court (2026-05-27)
UMA KANT v. THE STATE OF U.P. and ANR. — Allahabad High Court (2026-05-19)
ADITYA NARAYAN SRIVASTAV v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2026-04-29)
ASLAM KHAN @ KAYYUM KHAN and ORS. v. STATE OF U.P. THRU. PRIN. SECY. HOME and ANR. — Allahabad High Court (2026-04-23)
SMT. JASOMAT DEVI and ORS. v. THE STATE OF U.P. and ANR. — Allahabad High Court (2026-04-23)
VIPUL MISHRA and OTHERS v. STATE OF U.P. THRU. SECY. HOME. DEPTT. and ANOTHER — Allahabad High Court (2026-04-22)
AJEET VERMA v. STATE OF U.P. and ANR. — Allahabad High Court (2026-04-20)
DR. RAJ KISHORE SHUKLA and ANR. v. STATE OF U.P. THRU. ITS SECY. HOME DEPTT. U.P. LUCKNOW and ANR — Allahabad High Court (2026-04-20)
SURJAN KUMAR MAURYA AND ANR. v. STATE OF U.P. AND ANR. — Allahabad High Court (2026-04-10)
ASLAM KHAN @ MOHD. ASLAM KHAN v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. GOVT. OF U.P. LKO. — Allahabad High Court (2026-04-07)