SHREE CHANDRASHEKHAR,KULDEEP MATHUR

222 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• RAGHVENDRA SINGH v. THE BOARD OF REVENUE — Rajasthan High Court (2025-01-16)
• PRATAP SINGH v. B.O.R. AND ORS — Rajasthan High Court (2025-01-16)
• GHEVAR RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-26)
• SURESH KUMAR SINDHI v. UNION OF INDIA — Rajasthan High Court (2024-09-19)
• SANTOSH RAM PARIHAR v. STATE AND ANR — Rajasthan High Court (2024-09-04)
• BHANWAR LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-04)
• SAMBHU SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-03)
• SUDHEER KUMAR POKHARNA v. UNION OF INDIA — Rajasthan High Court (2024-09-03)
• DR. MANMOHAN GUPTA v. SMT. SHUBHRA SINGH — Rajasthan High Court (2024-09-03)
• PR. COMMISSIONER OF INCOME TAX v. M/S ESSPAL INTERNATIONAL PVT. LTD. — Rajasthan High Court (2024-09-03)