SHREE CHANDRASHEKHAR,ANAND SHARMA

52 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• NO. 6485917L EX RECT/ASH CHHAJU RAM MANGAWA S/O SHRI GOLU RAM v. UNION OF INDIA — Rajasthan High Court (2025-05-02)
• MOOL CHAND JADAM S/O SH. TEJ MAL JADAM v. STATE OF RAJASTHAN — Rajasthan High Court (2025-05-02)
• SHIV NAGAR- A, VIKAS SAMITI v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-05-02)
• PRADEEP KUMAR SON OF LATE SH. RAM CHARAN v. MS. RUKMANI RIYAD (IAS) — Rajasthan High Court (2025-05-02)
• DAULAT SINGH S/O. JITENDRA PAL SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-05-02)
• JAGDISH PRASAD SHARMA S/O SHRI PRABHU DAYAL SHARMA, v. SHRI KRISHNA KUNAL — Rajasthan High Court (2025-05-02)
• K.C. BAKLIWAL SON OF SHRI POONAM CHAND BAKLIWAL v. DR. DINESH PRASAD SAKLANI — Rajasthan High Court (2025-05-01)
• STATE OF RAJASTHAN v. DR RAHUL MITTAL SON OF SHRI RAVINDER KUMAR MITTAL — Rajasthan High Court (2025-05-01)
• RAMDHAN SAINI S/O SHRI KASARI LAL, v. STATE OF RAJASTHAN — Rajasthan High Court (2025-05-01)
• SUMAN D/O SHRI SUKH RAM v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-05-01)