SHOBA ANNAMMA EAPEN

1,522 recorded High Court judgment(s) · 2018–2026

Courts

Disposal nature

Recent judgments

• LEELAMMA JOSEPH, v. STATE OF KERALA, — Kerala High Court (2026-02-11)
• MANOJ V.P. v. V.V.MEHTA — Kerala High Court (2026-01-21)
• THE NEW INDIA ASSURANCE COMPANY LTD. v. KUNJIMUHAMMED — Kerala High Court (2025-11-21)
• LATHA SANTHOSH v. PRAJEESH P.K. — Kerala High Court (2025-11-04)
• GIREESH O.T. v. NABEESA BEEVI — Kerala High Court (2025-11-03)
• MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION v. P.V.JEEVESH KUMAR — Kerala High Court (2025-08-20)
• N.M. SHAJI (DECEASED)* v. MANAGING DIRECTOR — Kerala High Court (2025-08-11)
• MANIYAN v. BINU — Kerala High Court (2025-07-11)
• NATIONAL INSURANCE CO. LTD. v. C.GANESHAN — Kerala High Court (2025-07-10)
• THE NATIONAL INSURANCE CO.LTD. v. JAREESH & OTHERS — Kerala High Court (2025-06-03)