LexSHIVKUMAR DIGE
6,826 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 6826 |
Disposal nature
| Disposed Off | 5181 |
| Allowed | 1068 |
| Dismissed | 249 |
| Allowed To be withdrawn | 185 |
| Rejected | 55 |
| Partly Allowed | 45 |
| Disposed off as Withdrawn | 27 |
| Transfer to other Court | 7 |
Recent judgments
- JAYANTIBHAI TARIKBHAI VAGHELA v. MAHENDRA JUGRAJ GANDHI AND ORS. — Bombay High Court (2026-04-07)
- KRISHNA KUMAR SADANI v. JHAVERI FLEXO INDIA LIMITED THROUGH ITS COMPANY SECRETARY, MR. ASHISH GUPTA AND ORS — Bombay High Court (2026-01-27)
- SANDIP BALWANT YADAV v. STATE OF MAHARASHTRA — Bombay High Court (2025-12-24)
- DATTATRAYA JAYSING PAWAR v. SURESH KADAM AND ANR. — Bombay High Court (2025-12-24)
- Sandip Pandurang Aadhatrao v. STATE OF MAHARASHTRA — Bombay High Court (2025-12-24)
- MIRTAJ CHAND KURESHI AND ANR. v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2025-12-24)
- THE STATE OF MAHARASHTRA (THROUGH) THE SPECIAL LAND ACQUISITION OFFICER) AND ANR. v. SHRI. VASUDEV GHANASHAM RANE AND ORS. — Bombay High Court (2025-12-23)
- SOMESH SHAILESH KAMBLE v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-12-23)
- DHONDIRAM BHAGWAN BHOSALE v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-12-23)
- STATE OF MAHARASHTRA v. SHRI MORESHWAR DINKAR PENDASE — Bombay High Court (2025-12-23)